Sapphire Foods India Private ... vs Union Of India
2021 Latest Caselaw 4640 Guj

            C/SCA/7907/2020                                  ORDER




                IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                 R/SPECIAL CIVIL APPLICATION NO. 7907 of 2020

                               With
CIVIL APPLICATION (FIXING DATE OF EARLY HEARING) NO. 1 of 2021
          In R/SPECIAL CIVIL APPLICATION NO. 7907 of 2020
                               With
        CIVIL APPLICATION (FOR AMENDMENT) NO. 2 of 2020
          In R/SPECIAL CIVIL APPLICATION NO. 7907 of 2020
                               With
 CIVIL APPLICATION (FOR VACATING INTERIM RELIEF) NO. 3 of 2020
          In R/SPECIAL CIVIL APPLICATION NO. 7907 of 2020
==========================================================
                   SAPPHIRE FOODS INDIA PRIVATE LIMITED
                                  Versus
                              UNION OF INDIA
==========================================================
Appearance:
MR BHAVESH B CHOKSHI(3109) for the Petitioner(s) No. 1,2
. for the Respondent(s) No. 1,3,4
MR UTKARSH R SHARMA(6157) for the Respondent(s) No. 3,4
MR. PARTH H BHATT(6381) for the Respondent(s) No. 1
NOTICE NOT RECD BACK(3) for the Respondent(s) No. 5
NOTICE SERVED(4) for the Respondent(s) No. 2
==========================================================

 CORAM: HONOURABLE MR. JUSTICE J.B.PARDIWALA
        and
        HONOURABLE MR. JUSTICE ILESH J. VORA

                              Date : 23/03/2021

                  COMMON ORAL ORDER

(PER : HONOURABLE MR. JUSTICE J.B.PARDIWALA)

Arguments concluded. Judgment is reserved.

(J. B. PARDIWALA, J)

(ILESH J. VORA,J) A. B. VAGHELA