Gop Kumar Hemnani vs Union Bank Of India
2021 Latest Caselaw 4570 Guj

         C/SCA/5115/2021                                   ORDER




         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

           R/SPECIAL CIVIL APPLICATION NO. 5115 of 2021

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                           GOP KUMAR HEMNANI
                                  Versus
                           UNION BANK OF INDIA
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Appearance:
ROMESH C NIVEN(9064) for the Petitioner(s) No. 1
for the Respondent(s) No. 1,2
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 CORAM: HONOURABLE MR. JUSTICE A.G.URAIZEE

                             Date : 22/03/2021
                              ORAL ORDER

Heard Mr.Jambuwala, learned advocate appearing for Mr.Romesh Niven, learned advocate for the petitioner.

Mr.Jambuwala, learned advocate seeks time to produce judgment of Supreme Court through physical filing. The Registry to accept and place the same on record.

Stand over to 30.3.2021.

(A.G.URAIZEE, J)

ALI