Torrent Power Limited vs Muliben Babubhai Parmar
2021 Latest Caselaw 4389 Guj

            C/FA/589/2021                                     ORDER




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                  R/FIRST APPEAL NO. 589 of 2021
                               With
       CIVIL APPLICATION (FOR INTERIM RELIEF) NO. 1 of 2020
                 In R/FIRST APPEAL NO. 589 of 2021
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                             TORRENT POWER LIMITED
                                      Versus
                            MULIBEN BABUBHAI PARMAR
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Appearance:
MR SALIL M THAKORE(5821) for the Appellant(s) No. 1
for the Defendant(s) No. 6
MS SANDHYA D NATANI(3678) for the Defendant(s) No. 1,2,3,4,5
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 CORAM: HONOURABLE MR. JUSTICE NIKHIL S. KARIEL

                                 Date : 18/03/2021
                                  ORAL ORDER

Stand over to 25.03.2021.

Learned Advocates for the parties to supply the compilation of the judgments which are sought to be relied upon by them.

(NIKHIL S. KARIEL,J) BDSONGARA