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Jogabhai Khodabhai Ven vs Panchabhai Meghabhai Ven
2021 Latest Caselaw 4192 Guj

Citation : 2021 Latest Caselaw 4192 Guj
Judgement Date : 15 March, 2021

Gujarat High Court
Jogabhai Khodabhai Ven vs Panchabhai Meghabhai Ven on 15 March, 2021
Bench: Nikhil S. Kariel
             C/FA/1110/2021                                     ORDER




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                         R/FIRST APPEAL NO. 1110 of 2021

==========================================================
                               JOGABHAI KHODABHAI VEN
                                        Versus
                              PANCHABHAI MEGHABHAI VEN
==========================================================
Appearance:
MR HARSHIT S TOLIA(2708) for the Appellant(s) No. 1
MR PARTH S TOLIA(5617) for the Appellant(s) No. 1
SHIRISHCHANDRA B TOLIA(8163) for the Appellant(s) No. 1
for the Defendant(s) No. 1,2,3
==========================================================

 CORAM: HONOURABLE MR. JUSTICE NIKHIL S. KARIEL

                                   Date : 15/03/2021
                                    ORAL ORDER

Heard learned Advocate Mr. Shirishchandra B. Tolia for the appellant.

By way of this appeal, the appellant challenges the impugned judgment and award passed by the M.A.C. Tribunal (Auxi.), Banaskantha at Palanpur in M.A.C. Petition No. 188 of 2015 dated 05.02.2021.

ADMIT.

Issue Notice of admission returnable on 03.05.2021.

(NIKHIL S. KARIEL,J) BDSONGARA

 
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