Aaisaben W/O Jakab Jat vs Swarupji Khengarji Pir Alias Dada ...
2021 Latest Caselaw 4191 Guj

               C/FA/1108/2021                             ORDER




  IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

               R/FIRST APPEAL NO. 1108 of 2021

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                     AAISABEN W/O JAKAB JAT
                                 Versus
    SWARUPJI KHENGARJI PIR ALIAS DADA KHENGARJI PIR
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Appearance:
MS JEMINI S PATEL(10140) for the Appellant(s) No. 1
for the Defendant(s) No. 1,2,3,4
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CORAM: HONOURABLE MR. JUSTICE NIKHIL S. KARIEL

                                Date : 15/03/2021

                                 ORAL ORDER

Heard learned Advocate Ms. Jaimini S. Patel for the appellant.

By way of present Appeal, the appellant challenges the judgment and award dated 17.01.2020 passed by the Motor Accident Claims Tribunal (Auxi.), Bhuj - Kachchh, in M.A.C.P. No.109 of 2012.

ADMIT.

Issue Notice of admission returnable on 03.05.2021.

(NIKHIL S. KARIEL,J) Y.N. VYAS