Legal Heirs Of Decd Chhitusinh ... vs Special Land Acquisition Officer
2021 Latest Caselaw 4178 Guj

  C/FA/1253/2012                                  ORDER




IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

         R/FIRST APPEAL NO.        1253 of 2012
                      With
         R/FIRST APPEAL NO.        1254 of 2012
                      With
         R/FIRST APPEAL NO.        1255 of 2012
                      With
         R/FIRST APPEAL NO.        1256 of 2012
                      With
         R/FIRST APPEAL NO.        1257 of 2012
                      With
         R/FIRST APPEAL NO.        1258 of 2012
                      With
         R/FIRST APPEAL NO.        1259 of 2012
                      With
         R/FIRST APPEAL NO.        1260 of 2012
                      With
         R/FIRST APPEAL NO.        1261 of 2012
                      With
         R/FIRST APPEAL NO.        1262 of 2012
                      With
         R/FIRST APPEAL NO.        1263 of 2012
                      With
         R/FIRST APPEAL NO.        1264 of 2012
                      With
         R/FIRST APPEAL NO.        1283 of 2012
                      With
         R/FIRST APPEAL NO.        1284 of 2012
                      With
         R/FIRST APPEAL NO.        1285 of 2012
                      With
         R/FIRST APPEAL NO.        1286 of 2012
                      With
         R/FIRST APPEAL NO.        1287 of 2012
                      With
         R/FIRST APPEAL NO.        1288 of 2012
                      With
         R/FIRST APPEAL NO.        1289 of 2012
                      With
         R/FIRST APPEAL NO.        1290 of 2012
                      With
         R/FIRST APPEAL NO.        1291 of 2012
                      With
         R/FIRST APPEAL NO.        1292 of 2012
                      With


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           C/FA/1253/2012                              ORDER



               R/FIRST APPEAL NO. 1293 of 2012
                              With
               R/FIRST APPEAL NO. 1294 of 2012
                              With
               R/FIRST APPEAL NO. 1295 of 2012
                              With
               R/FIRST APPEAL NO. 1296 of 2012
                              With
               R/FIRST APPEAL NO. 1297 of 2012
                              With
               R/FIRST APPEAL NO. 1298 of 2012
=======================================
   LEGAL HEIRS OF DECD CHHITUSINH KALYANSINH THAKORE
                             Versus
        SPECIAL LAND ACQUISITION OFFICER & 2 other(s)
=======================================
Appearance:
MR ASHISH H SHAH(2142) for the Appellant(s) No.
1,1.1,1.2,1.3,1.4,1.5
MR JAINIL PARIKH, AGP (1) for the Defendant(s) No. 1,2,3
=======================================

CORAM: HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI

                           Date : 15/03/2021

                             ORAL ORDER

Heard, the learned advocates for the respective parties through video conference. They seek some time to produce relevant citations/judgments.

Time is granted. Stand over to 19th April 2021. Registry to accept the relevant judgments/citations that may be supplied by the learned advocates for the respective parties and place on record.

[ A. C. Joshi, J. ] hiren