Mathurdash Gokaldas Kaneriya vs Shreyansh Shantilal Shah
2021 Latest Caselaw 4070 Guj

                    C/FA/1049/2021                                ORDER




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                      R/FIRST APPEAL NO.                1049 of 2021

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                         MATHURDASH GOKALDAS KANERIYA
                                     Versus
                           SHREYANSH SHANTILAL SHAH
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Appearance:
MR HARSH J SHAH(11338) for the Appellant(s) No. 1
RAVAL AND TRIVEDI ASSOCIATES(9262) for the Appellant(s)
No. 1
 for the Defendant(s) No. 1,2
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 CORAM: HONOURABLE MR. JUSTICE UMESH A. TRIVEDI

                                     Date : 10/03/2021

                                        ORAL ORDER

Heard Mr.Harsh J. Shah, learned advocate for the appellant. He has submitted that arising from the same judgment and decree, the appeal filed by the other side being First Appeal No.941 of 2021 is already admitted.

Hence, ADMIT.

To be heard with First Appeal No.941 of 2021.

(UMESH A. TRIVEDI, J) ASHISH M. GADHIYA