Darshanaben Kanaiyalal Rathod vs State Of Gujarat
2021 Latest Caselaw 4002 Guj

Citation : 2021 Latest Caselaw 4002 Guj
Judgement Date : 9 March, 2021

Gujarat High Court

Darshanaben Kanaiyalal Rathod vs State Of Gujarat on 9 March, 2021

Bench: Sangeeta K. Vishen

           C/SCA/17897/2017                                    ORDER




                IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                R/SPECIAL CIVIL APPLICATION NO. 17897 of 2017

==========================================================
                DARSHANABEN KANAIYALAL RATHOD & 1 other(s)
                                Versus
                      STATE OF GUJARAT & 1 other(s)
==========================================================
Appearance:
VYOM H SHAH(9387) for the Petitioner(s) No. 1,2
GOVERNMENT PLEADER(1) for the Respondent(s) No. 1
MS ROOPAL R PATEL(1360) for the Respondent(s) No. 2
==========================================================

 CORAM: HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

                              Date : 09/03/2021
                               ORAL ORDER

Place it for dictation of judgment on 16.3.2021.

(SANGEETA K. VISHEN,J) RAVI P. PATEL

Download the LatestLaws.com Mobile App