Sumitraben Vitthalbhai Rajput vs Surendrasingh Mohansingh
2021 Latest Caselaw 3745 Guj

            C/FA/966/2021                                               ORDER




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                        R/FIRST APPEAL NO. 966 of 2021

==========================================================
              SUMITRABEN VITTHALBHAI RAJPUT & 3 other(s)
                              Versus
               SURENDRASINGH MOHANSINGH & 3 other(s)
==========================================================
Appearance:
MR R G DWIVEDI(6601) for the Appellant(s) No. 1,2,3,4
MS POOJA H HOTCHANDANI(7765) for the Appellant(s) No. 1,2,3,4
for the Defendant(s) No. 1,2,3,4
==========================================================

 CORAM: HONOURABLE MR. JUSTICE NIKHIL S. KARIEL

                                   Date : 03/03/2021
                                    ORAL ORDER

Heard learned Advocate Mr. R.G. Dwivedi for the appellants.

By way of this appeal the appellants have prayed for modification/enchantment of judgment and award dated 15.11.2019 passed by the M.A.C. Tribunal (Aux.), Vadodara in M.A.C.P. No. 638 of 2016.

Considering the same, issue Notice returnable on 19.04.2021.

(NIKHIL S. KARIEL,J) BDSONGARA