Girishchandra Mahendraprasad ... vs The Collector, Vadodara
2021 Latest Caselaw 3730 Guj

           C/SCA/9093/2020                                    ORDER




        IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
          R/SPECIAL CIVIL APPLICATION NO. 9093 of 2020
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          GIRISHCHANDRA MAHENDRAPRASAD PATHAK
                             Versus
                  THE COLLECTOR, VADODARA
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Appearance:
MR BHARAT JANI(352) for the Petitioner(s) No. 1,2,2.1,2.2,2.3,3,4,5,6,7
for the Respondent(s) No. 9
GOVERNMENT PLEADER(1) for the Respondent(s) No. 1,11,12,13,14
MR AB MUNSHI(1238) for the Respondent(s) No. 3,4,5,6,7,8
NANAVATI & CO.(7105) for the Respondent(s) No. 10
NOTICE SERVED(4) for the Respondent(s) No. 9.1,9.2,9.3,9.4,9.5,9.6,9.7
UNSERVED EXPIRED (N)(9) for the Respondent(s) No. 2
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 CORAM: HONOURABLE MS. JUSTICE SONIA GOKANI
        and
        HONOURABLE MS. JUSTICE GITA GOPI

                             Date : 03/03/2021

                        ORAL ORDER

(PER : HONOURABLE MS. JUSTICE SONIA GOKANI)

1. Learned advocates on both the sides have shared the

judgments on which they seek to rely upon.

2. Let the brief written submissions be tendered in bullet

points to the Court.

3. Matter to appear on 17.03.2021.

(SONIA GOKANI, J)

(GITA GOPI,J) Bhoomi