Shrenik Rasikbhai Jhaveri vs State Of Gujarat
2021 Latest Caselaw 6910 Guj

      C/SCA/8339/2019                                ORDER DATED: 24/06/2021




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/SPECIAL CIVIL APPLICATION NO. 8339 of 2019

==========================================================
                        SHRENIK RASIKBHAI JHAVERI
                                 Versus
                           STATE OF GUJARAT
==========================================================
Appearance:
MR JIGAR G GADHAVI(5613) for the Petitioner(s) No.
1,10,11,12,13,14,15,16,17,18,2,3,4,5,6,7,8,9
ADVANCE COPY SERVED TO GOVERNMENT PLEADER/PP(99) for the
Respondent(s) No. 1
MR ANUJ K TRIVEDI(6251) for the Respondent(s) No. 2
NOTICE SERVED BY DS(5) for the Respondent(s) No. 1,3
==========================================================

  CORAM:HONOURABLE MR. JUSTICE ASHUTOSH J. SHASTRI

                             Date : 24/06/2021

                               ORAL ORDER

Heard learned advocates at length. Reserved for judgment.

(ASHUTOSH J. SHASTRI, J)

cmk