Surendra Pratap Narayan Sinh vs State Of Gujarat
2021 Latest Caselaw 6154 Guj

      R/CR.MA/275/2019                                 ORDER DATED: 16/06/2021




                IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                 R/CRIMINAL MISC.APPLICATION NO. 275 of 2019

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                 SURENDRA PRATAP NARAYAN SINH & 1 other(s)
                                 Versus
                       STATE OF GUJARAT & 1 other(s)
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Appearance:
MR.MRUDUL M BAROT(3750) for the Applicant(s) No. 1,2
MR NK MAJMUDAR(430) for the Respondent(s) No. 2
PUBLIC PROSECUTOR(2) for the Respondent(s) No. 1
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 CORAM: HONOURABLE MS. JUSTICE GITA GOPI

                               Date : 16/06/2021

                                ORAL ORDER

Heard Mr. Mrudul M. Barot, learned advocate for the applicants. He wants to rely on certain judgments in support of his case and thus prays for time. If the copies of the judgments are produced, the same be placed on record.

Let the matter be listed on 28th June, 2021.

(GITA GOPI,J) A.M.A. SAIYED