Paschim Gujarat Vij Company ... vs Ghanshyamsinh Amarsinh Gohil
2021 Latest Caselaw 6066 Guj

      C/LPA/345/2020                            ORDER DATED: 15/06/2021




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                  R/LETTERS PATENT APPEAL NO. 345 of 2020

           In R/SPECIAL CIVIL APPLICATION NO. 19061 of 2018

                                   With
                CIVIL APPLICATION (FOR STAY) NO. 1 of 2020
               In R/LETTERS PATENT APPEAL NO. 345 of 2020
==========================================================
     PASCHIM GUJARAT VIJ COMPANY LIMITED THROUGH DEPUT
                          ENGINEER
                            Versus
               GHANSHYAMSINH AMARSINH GOHIL
==========================================================
Appearance:
MS LILU K BHAYA(1705) for the Appellant(s) No. 1
MR MEHUL S SHAH, SENIOR ADVOCATE WITH MR VISHAL C
MEHTA(6152) for the Respondent(s) No. 1
==========================================================

  CORAM:HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM
        NATH
        and
        HONOURABLE MR. JUSTICE BIREN VAISHNAV

                         Date : 15/06/2021
                          ORAL ORDER

(PER : HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH)

We have heard Ms.Lilu K. Bhaya, learned counsel for the appellant and Shri Mehul S. Shah, learned Senior Counsel assisted by Shri Vishal C. Mehta, learned counsel for the respondent.

Judgment reserved.

(VIKRAM NATH, CJ)

(BIREN VAISHNAV, J) GAURAV J THAKER