Backbone Projects Limited vs The Assistant Commissioner Of ...
2021 Latest Caselaw 9607 Guj

     C/SCA/22613/2019                           ORDER DATED: 27/07/2021




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/SPECIAL CIVIL APPLICATION NO. 22613 of 2019

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                 BACKBONE PROJECTS LIMITED
                           Versus
    THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1)
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Appearance:
DARSHAN R PATEL(8486) for the Petitioner(s) No. 1
MR. M.R. BHATT, SENIOR ADVOCATE WITH MR. KARAN SANGHANI,
ADVOCATE FOR MRS MAUNA M BHATT, SENIOR STANDING COUNSEL
(174) for the Respondent(s) No. 1
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  CORAM:HONOURABLE MS. JUSTICE BELA M. TRIVEDI
        and
        HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI

                            Date : 27/07/2021

                            ORAL ORDER

(PER : HONOURABLE MS. JUSTICE BELA M. TRIVEDI)

Arguments are heard. Judgment is reserved.

(BELA M. TRIVEDI, J)

(A. C. JOSHI,J) AMAR SINGH