Patel Sandipbhai Shankarbhai vs State Of Gujarat
2021 Latest Caselaw 9606 Guj

     C/SCA/2011/2021                                  IA ORDER DATED: 27/07/2021




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD


        CIVIL APPLICATION (FOR ORDERS) NO. 1 of 2021
       In R/SPECIAL CIVIL APPLICATION NO. 2011 of 2021
============================================

PATEL SANDIPBHAI SHANKARBHAI Versus STATE OF GUJARAT ============================================ Appearance:

MR MTM HAKIM FOR MR R.K.MANSURI for the PETITIONER(s) No.

ADVANCE COPY SERVED TO GOVERNMENT PLEADER/PP for the RESPONDENT(s) No. ============================================

CORAM:HONOURABLE MR. JUSTICE NIKHIL S. KARIEL

Date : 27/07/2021

IA ORDER

At the request of learned AGP, S.O. to 30.07.2021. Learned AGP to take instructions on the issue raised in the present petition.

Learned Advocate Shri MTM Hakim for the learned Advocate Shri R.K. Mansuri for the applicant seeks permission to place the judgment of National Green Tribunal, which may be useful for the purpose of deciding this petition. Permission is granted.

(NIKHIL S. KARIEL,J) Y.N. VYAS