Patel Manojkumar Babulal vs State Of Gujarat
2021 Latest Caselaw 7766 Guj

Citation : 2021 Latest Caselaw 7766 Guj
Judgement Date : 5 July, 2021

Gujarat High Court

Patel Manojkumar Babulal vs State Of Gujarat on 5 July, 2021

Bench: A.Y. Kogje

     C/SCA/1123/2018                              ORDER DATED: 05/07/2021




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/SPECIAL CIVIL APPLICATION NO. 1123 of 2018

=============================================
                       PATEL MANOJKUMAR BABULAL
                                  Versus
                       STATE OF GUJARAT & 3 other(s)
=============================================
Appearance:
MR. HARDIK J JANI(6497) for the Petitioner(s) No. 1
ADVANCE COPY SERVED TO GOVERNMENT PLEADER/PP(99) for the
Respondent(s) No. 1
MR AD OZA(515) for the Respondent(s) No. 4
NOTICE SERVED BY DS(5) for the Respondent(s) No. 1,2,3
=============================================

  CORAM: HONOURABLE MR. JUSTICE A.Y. KOGJE

                            Date : 05/07/2021

                               ORAL ORDER

Arguments concluded. For dictation of judgment/order, S.O. to 26072021.

(A.Y. KOGJE, J) PARESH SOMPURA

Download the LatestLaws.com Mobile App