Kantibhai Arjanbhai Bharvad vs State Of Gujarat
2021 Latest Caselaw 99 Guj

          R/CR.A/438/2020                                IA ORDER




              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD


CRIMINAL MISC.APPLICATION (FOR SUSPENSION OF SENTENCE) NO.
                           1 of 2020
             In R/CRIMINAL APPEAL NO. 438 of 2020
==========================================================

KANTIBHAI ARJANBHAI BHARVAD Versus STATE OF GUJARAT ========================================================== Appearance:

MR.CHIRAG B UPADHYAY for the PETITIONER(s) No. PUBLIC PROSECUTOR for the RESPONDENT(s) No. ==========================================================

CORAM: HONOURABLE MS. JUSTICE BELA M. TRIVEDI

Date : 05/01/2021

IA ORDER After arguing for sometime, the learned Senior Counsel Mr. I. H. Syed seeks time to cite certain judgments. Put up on 08.01.2021 as a first case.

(BELA M. TRIVEDI, J) SINDHU NAIR