Naresh Laxmandas Chablani vs Bhagvandas Pujaram Khatrani
2021 Latest Caselaw 426 Guj

          C/SCA/511/2021                                  ORDER




        IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

        R/SPECIAL CIVIL APPLICATION NO. 511 of 2021

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               NARESH LAXMANDAS CHABLANI
                             Versus
              BHAGVANDAS PUJARAM KHATRANI
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Appearance:
MR RATHIN P RAVAL(5013) for the Petitioner(s) No. 1
for the Respondent(s) No. 1,2
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CORAM: HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI

                           Date : 12/01/2021

                             ORAL ORDER

Heard, learned advocate Mr. Rathin P. Raval for the petitioner through video conference.

Issue Notice for final disposal, subject to stand taken by the respondent and convenience, making it returnable on 17th February 2021.

Registry to accept the relevant judgments/citations that may be supplied by the learned advocate for the petitioner and place on record.

[ Dr. Ashokkumar C. Joshi, J. ] hiren