Citation : 2021 Latest Caselaw 424 Guj
Judgement Date : 12 January, 2021
C/SCA/7216/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 7216 of 2020
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PATEL UTSAV DINESHBHAI
Versus
THE GUJARAT AYURVED UNIVERSITY
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Appearance:
MR.DHAVAL DAVE, LD. SENIOR COUNSEL with NISARG H VYAS(9431)
for the Petitioner(s) No. 1
MR.DEVANG VYAS, LD. ASSISTANT SOLICITOR GENERAL (11) for the
Respondent(s) No. 3
MR PREMAL R JOSHI(1327) for the Respondent(s) No. 1
MS VISHWA A SHASTRI(10559) for the Respondent(s) No. 2
PRANAV U RAVAL(9475) for the Respondent(s) No. 2
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CORAM: HONOURABLE MR. JUSTICE BIREN VAISHNAV
Date : 12/01/2021
ORAL ORDER
Heard learned Senior Advocate Mr. Dhaval Dave appearing with learned Advocate Mr. Nisarg H. Vyas for the Petitioner, Mr. Premal Joshi learned Advocate for the Respondent No.1 - The Gujarat Ayurved University, Ms.Vishwa Shastri learned advocate for respondent no.2 and Mr.Devang Vyas, learned Assistant Solicitor General for Respondent No.3- Union of India through video conference.
Arguments concluded. Reserved for Judgment.
(BIREN VAISHNAV, J) ANKIT SHAH
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