Tata Chemicals Ltd vs State Of Gujarat
2021 Latest Caselaw 226 Guj

                C/FA/1413/2002                             ORDER




          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                   R/FIRST APPEAL NO. 1413 of 2002
                                With
                   R/FIRST APPEAL NO. 2897 of 2009
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                           TATA CHEMICALS LTD
                                  Versus
                       STATE OF GUJARAT & 2 other(s)
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Appearance:
MR.VARUN K.PATEL(3802) for the Appellant(s) No. 1
GOVERNMENT PLEADER(1) for the Defendant(s) No. 1,2
MS KHYATI P HATHI(346) for the Defendant(s) No. 3
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 CORAM: HONOURABLE DR. JUSTICE VINEET KOTHARI
        and
        HONOURABLE MS. JUSTICE GITA GOPI

                                 Date : 07/01/2021

                         ORAL ORDER

(PER : HONOURABLE DR. JUSTICE VINEET KOTHARI)

List again on 18.02.2021 with English translation of the relevant documents and impugned judgment, which are in vernacular language.

(DR. VINEET KOTHARI,J)

(GITA GOPI,J) Pankaj