Trupti Grover vs R G Mir Sanandwala Education ...
2021 Latest Caselaw 225 Guj

             C/AO/143/2020                                         ORDER



             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
                   R/APPEAL FROM ORDER NO. 143 of 2020
                                  With
                CIVIL APPLICATION (FOR STAY) NO. 1 of 2020
                  In R/APPEAL FROM ORDER NO. 143 of 2020
==========================================================
                      TRUPTI GROVER
                          Versus
  R G MIR SANANDWALA EDUCATION CHARITABLE TRUST THROUGH
                       BILKIS M MIR
==========================================================
Appearance:
KAMAL J UPADHYAYA(7469) for the Appellant(s) No. 1
MR FB BRAHMBHATT(1016) for the Respondent(s) No. 1
==========================================================
 CORAM: HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI

                                  Date : 07/01/2021
                                   ORAL ORDER

Heard Learned advocate Mr. FB Brahmbhatt for the

respondent and learned advocate Mr.Aditya J Pandya for learned

advocate Mr. Kamal J Upadhyaya for the petitioner through video

conference.

Learned advocate Mr. FB Brahmbhatt has requested this

Court that due to bulky volume of records he requires some time.

Per Contra, learned advocate Mr. Aditya Pandya has raised

little objection.

Stand over to 18-01-2021.

Registry to accept the relevant judgments/citations as

provided by learned advocate Mr. FB Brahmbhatt and the same

may be placed on record.

(DR. ASHOKKUMAR C. JOSHI,J) Radhika