Kantibhai @ Kanubhai @ Richard S/O ... vs State Of Gujarat
2021 Latest Caselaw 1380 Guj

           R/CR.MA/11692/2020                                   ORDER




                IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                R/CRIMINAL MISC.APPLICATION NO. 11692 of 2020

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KANTIBHAI @ KANUBHAI @ RICHARD S/O MEPABHAI DAHYABHAI ZALA
                           Versus
                     STATE OF GUJARAT
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Appearance:
MR SANJAY PRAJAPATI(3227) for the Applicant(s) No. 1
MR CHINTAN DAVE, APP PUBLIC PROSECUTOR(2) for the Respondent(s)
No. 1
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 CORAM: HONOURABLE MR. JUSTICE J.B.PARDIWALA

                                Date : 29/01/2021

                                  ORAL ORDER

Mr. Sanjay Prajapati, the learned counsel appearing for the applicant informs this Court that the trial is over and the trial Court is to pronounce the judgment tomorrow i.e. on 30/01/2021. In such circumstances, this application is disposed of accordingly.

(J. B. PARDIWALA, J) A. B. VAGHELA