Kumudben Babulal Shah vs Commissoner Surat Municipal ...
2021 Latest Caselaw 1334 Guj

             C/FA/3175/2019                                   ORDER




        IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
                R/FIRST APPEAL NO. 3175 of 2019
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                   KUMUDBEN BABULAL SHAH
                            Versus
        COMMISSONER SURAT MUNICIPAL CORPORATION
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Appearance:
MR DHIRENDRA MEHTA(458) for the Appellant(s) No. 1,2,3
for the Defendant(s) No. 1,2
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 CORAM: HONOURABLE MR. JUSTICE N.V.ANJARIA
        and
        HONOURABLE MR. JUSTICE A.S. SUPEHIA

                              Date : 28/01/2021

                        ORAL ORDER

(PER : HONOURABLE MR. JUSTICE N.V.ANJARIA)

By order dated 9.8.2019, this court had called for the record and proceedings of the Special Civil Suit No. 368 of 2011 from the judgment and award of which the present appeal arises. The appeal, however, is not admitted.

The appeal is admitted.

Since the record and proceedings is received as per the endorsement on the board, the Registry is directed to list the present appeal for final hearing on 4.2.2021, looking to the age of the appeal.

(N.V.ANJARIA, J)

(A. S. SUPEHIA, J) C.M. JOSHI