Om Corporation Thro Prprietor ... vs Raj Kripal Lumbers Ltd.
2021 Latest Caselaw 103 Guj

          C/SCA/3526/2019                                   ORDER




        IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

        R/SPECIAL CIVIL APPLICATION NO. 3526 of 2019

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    OM CORPORATION THRO PRPRIETOR SHAKERLAL PATEL
                           Versus
                 RAJ KRIPAL LUMBERS LTD.
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Appearance:
MR C P CHANIYARA(6836) for the Petitioner(s) No. 1,2
MR RATILAL V SAKARIA(6613) for the Petitioner(s) No. 1,2
RULE SERVED(64) for the Respondent(s) No. 1
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CORAM: HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI

                            Date : 05/01/2021

                              ORAL ORDER

The matter is taken up through video conference.

Learned advocate Mr. Ratilal Sakaria for the petitioners relies upon some judgments/citations and desires to submit the same and accordingly, requests for some time.

The request is granted. Stand over to 19th January 2021. Interim relief, if any, granted earlier, to continue till then.

Registry to accept the judgments/citations that may be supplied by the learned advocate for the petitioners and place on record.

[ Dr. Ashokkumar C. Joshi, J. ] hiren