Citation : 2021 Latest Caselaw 1012 Guj
Judgement Date : 21 January, 2021
C/CA/3066/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CIVIL APPLICATION NO. 3066 of 2019
In
F/LETTERS PATENT APPEAL NO. 23776 of 2019
With
R/CIVIL APPLICATION NO. 3052 of 2019
With
R/CIVIL APPLICATION NO. 3065 of 2019
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STATE OF GUJARAT
Versus
ARUNCHANDRA CHHAGANLAL SHAH
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Appearance:
GOVERNMENT PLEADER(1) for the Applicant(s) No. 1,2
MR ANAND B GOGIA(5849) for the Respondent(s) No.
1,10,11,13,15,16,17,18,19,19.1,19.2,19.3,2,20,21,22,23,24,3,4,4.1,5,9
MR BB GOGIA(5851) for the Respondent(s) No.
1,10,11,13,15,16,17,18,19,19.1,19.2,19.3,2,20,21,22,23,24,3,4,4.1,5,9
MS MUSKAN A GOGIA(6624) for the Respondent(s) No.
1,10,11,13,15,16,17,18,19,19.1,19.2,19.3,2,20,21,22,23,24,3,4,4.1,5,9
NOTICE SERVED(4) for the Respondent(s) No. 27,28,29,30,31,33,7
NOTICE UNSERVED(8) for the Respondent(s) No. 14,25,32
UNSERVED EXPIRED (N)(9) for the Respondent(s) No. 12,6,8
UNSERVED WANT OF TIM(31) for the Respondent(s) No. 26
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CORAM: HONOURABLE MS. JUSTICE SONIA GOKANI
and
HONOURABLE MS. JUSTICE SANGEETA K. VISHEN
Date : 21/01/2021
ORAL ORDER
(PER : HONOURABLE MS. JUSTICE SONIA GOKANI)
All the judgments both the sides are seeking to rely upon including the judgments on merits of the Letters Patent Appeals which have been preferred shall be exchanged and shall be also furnished to the Court Masters.
The matters shall be peremptorily heard on 01.02.2021. No request for date shall be entertained.
(SONIA GOKANI, J)
(SANGEETA K. VISHEN,J) RAVI P. PATEL
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