Heirs And Lrs Of Decd. Kharadi ... vs Patel Natvarbhai Madhabhai
2021 Latest Caselaw 3142 Guj

         C/SCA/652/2020                                             ORDER




          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

            R/SPECIAL CIVIL APPLICATION NO. 652 of 2020

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      HEIRS AND LRS OF DECD. KHARADI ALKABEN BACHUBHAI
                            Versus
                 PATEL NATVARBHAI MADHABHAI
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Appearance:
MR. HARDIK K RAVAL(6366) for the Petitioner(s) No. 1,1.1,1.2,1.3
RUSHI B BHAVSAR(9342) for the Respondent(s) No. 1,2
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 CORAM: HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI

                               Date : 23/02/2021

                                   ORAL ORDER

1. This matter is taken through video conference.

2. Learned advocate Mr. Hardik Raval for the petitioners and learned advocate Mr. Rushi Bhavsar for the respondents have submitted that they want to submit relevant citations / judgments. Permission is granted.

3. Registry to accept citations / judgments from learned advocates for the respective parties and place on record.

4. Stand over to 16.04.2021.

(A. C. JOSHI,J) prk