Citation : 2021 Latest Caselaw 3141 Guj
Judgement Date : 23 February, 2021
C/SCA/651/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 651 of 2020
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HEIRS AND LRS OF DECD. KHARADI ALKABEN BACHUBHAI
Versus
PATEL NATVARBHAI MADHABHAI
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Appearance:
MR. HARDIK K RAVAL(6366) for the Petitioner(s) No. 1,1.1,1.2,1.3
RUSHI B BHAVSAR(9342) for the Respondent(s) No. 1,2,3,4
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CORAM: HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI
Date : 23/02/2021
ORAL ORDER
1. This matter is taken through video conference.
2. Learned advocate Mr. Hardik Raval for the petitioners and learned advocate Mr. Rushi Bhavsar for the respondents have submitted that they want to submit relevant citations / judgments. Permission is granted.
3. Registry to accept citations / judgments from learned advocates for the respective parties and place on record.
4. Stand over to 16.04.2021.
(A. C. JOSHI,J) prk
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