New Hotel Snowcrest vs Anil Kumar Govindbhai Prajapati
2021 Latest Caselaw 2914 Guj

                C/CRA/464/2019                           ORDER




                IN THEHIGHCOURTOF GUJARATAT AHMEDABAD

                  R/CIVILREVISIONAPPLICATIONNO. 464 of 2019

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                             NEWHOTELSNOWCREST
                                    Versus
                         ANILKUMARGOVINDBHAIPRAJAPATI
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Appearance:
MR. HEMALSHAH(6960)for the Applicant(s)No. 1,2,3
ABHISSTK THAKER(7010)for the Opponent(s)No. 1
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 CORAM: HONOURABLE MR. JUSTICE BIREN VAISHNAV

                                 Date: 19/02/2021

                                  ORALORDER

Parties are permitted to file compilation of the judgments in

the Registry.

Previous interim arrangement to continue till the next date of

hearing.

Stand over to 5.3.2021.

(BIRENVAISHNAV,J) *** VATSAL