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Kantibhai Himmatbhai Baria vs Mansukhbhai Natubhai Patel
2021 Latest Caselaw 2633 Guj

Citation : 2021 Latest Caselaw 2633 Guj
Judgement Date : 18 February, 2021

Gujarat High Court
Kantibhai Himmatbhai Baria vs Mansukhbhai Natubhai Patel on 18 February, 2021
Bench: R.M.Chhaya, R.P.Dholaria
           C/FA/4656/2019                                      ORDER



             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                    R/FIRST APPEAL NO.         4656 of 2019

==========================================================
                       KANTIBHAI HIMMATBHAI BARIA
                                  Versus
                       MANSUKHBHAI NATUBHAI PATEL
==========================================================
Appearance:
MR MOHSIN M HAKIM(5396) for the Appellant(s) No. 1,2
MR APURVA R KAPADIA(5012) for the Defendant(s) No. 1
MR SUNIL B PARIKH(582) for the Defendant(s) No. 2
==========================================================

 CORAM: HONOURABLE MR. JUSTICE R.M.CHHAYA
        and
        HONOURABLE MR. JUSTICE R.P.DHOLARIA

                            Date : 18/02/2021

                            ORAL ORDER

(PER : HONOURABLE MR. JUSTICE R.M.CHHAYA)

Mr. M.T.M. Hakim, learned advocate for the appellant, in view of the judgment rendered in First Appeal No. 2109 of 2020, does not press this appeal.

The appeal stands disposed of as withdrawn.

(R.M.CHHAYA, J)

(R.P.DHOLARIA, J) BIJOY B. PILLAI

 
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