Pratham Realty Pvt. Ltd. Thro ... vs State Of Gujarat
2021 Latest Caselaw 2496 Guj

       R/CR.MA/18334/2020                                    ORDER




          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

        R/CRIMINAL MISC.APPLICATION NO. 18334 of 2020
                            With
        R/CRIMINAL MISC.APPLICATION NO. 18404 of 2020
                            With
        R/CRIMINAL MISC.APPLICATION NO. 18425 of 2020
                            With
        R/CRIMINAL MISC.APPLICATION NO. 18410 of 2020
                            With
        R/CRIMINAL MISC.APPLICATION NO. 18374 of 2020
                            With
        R/CRIMINAL MISC.APPLICATION NO. 18411 of 2020
                            With
        R/CRIMINAL MISC.APPLICATION NO. 18407 of 2020
                            With
        R/CRIMINAL MISC.APPLICATION NO. 18409 of 2020
                            With
        R/CRIMINAL MISC.APPLICATION NO. 18371 of 2020
                            With
        R/CRIMINAL MISC.APPLICATION NO. 19499 of 2020
                            With
        R/CRIMINAL MISC.APPLICATION NO. 19560 of 2020
                            With
        R/CRIMINAL MISC.APPLICATION NO. 19497 of 2020
                            With
        R/CRIMINAL MISC.APPLICATION NO. 19455 of 2020
                            With
        R/CRIMINAL MISC.APPLICATION NO. 19459 of 2020
                            With
        R/CRIMINAL MISC.APPLICATION NO. 19461 of 2020
                            With
        R/CRIMINAL MISC.APPLICATION NO. 19553 of 2020
                            With
        R/CRIMINAL MISC.APPLICATION NO. 19551 of 2020
                            With
        R/CRIMINAL MISC.APPLICATION NO. 19555 of 2020
=============================================
                            M/S KALAPI DEVELOPERS
                                    Versus
                              STATE OF GUJARAT
=============================================
Appearance:
MR MAULIN G PANDYA(3999) for the Applicant(s) No. 1,2
DHANESH R PATEL(8226) for the Respondent(s) No. 2
DHRUV TOLIYA(9249) for the Respondent(s) No. 2
MR. L. B. DABHI, APP for the Respondent(s) No. 1
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          R/CR.MA/18334/2020                                ORDER




  CORAM: HONOURABLE MR. JUSTICE A.Y. KOGJE

                              Date : 17/02/2021

                                ORAL ORDER

Arguments concluded. For dictation of judgment / order, S.O. to 01­03­2021.

(A.Y. KOGJE, J) PARESH SOMPURA