Dhirajbhai Narshibhai Patel vs M/S. Umiya Steel Industries ...
2021 Latest Caselaw 2389 Guj

           C/SCA/512/2019                                     ORDER




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/SPECIAL CIVIL APPLICATION NO. 512 of 2019
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                    DHIRAJBHAI NARSHIBHAI PATEL
                               Versus
      M/S. UMIYA STEEL INDUSTRIES THROUGH BABUBHAI JAMNADAS
                               PATEL
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Appearance:
MR NV GANDHI(1693) for the Petitioner(s) No. 1
MR VIRENDRA R PATEL(3681) for the Petitioner(s) No. 1
MR KEYUR A VYAS(3247) for the Respondent(s) No. 1
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 CORAM: HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI

                             Date : 15/02/2021

                               ORAL ORDER

1. This matter is taken up through video conference.

2. Learned advocate Mr. N. V. Gandhi for the petitioner and learned advocate Mr. Keyur Vyas for the respondent have requested for some time to submit relevant citations/judgments.

3. Registry to accept citations/judgments that may be filed by the learned advocates for both the sides and place on record.

4. Stand over to 30.03.2021.

5. Interim relief granted earlier shall continue till next date.

(A. C. JOSHI,J) prk