The Oriental Insurance Company ... vs Rasmikaben Wd/O Vinaykumar ...
2021 Latest Caselaw 2387 Guj

Citation : 2021 Latest Caselaw 2387 Guj
Judgement Date : 15 February, 2021

Gujarat High Court

The Oriental Insurance Company ... vs Rasmikaben Wd/O Vinaykumar ... on 15 February, 2021

Bench: N.V.Anjaria, A.S. Supehia

           C/FA/5931/2019                                IA ORDER




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD


            CIVIL APPLICATION (FOR DIRECTION) NO. 1 of 2021
                    In R/FIRST APPEAL NO. 5931 of 2019
==========================================================

RASMIKABEN WD/O VINAYKUMAR GOVINDLAL Versus MOYUDDIN JENUDDIN PIRJADA ========================================================== Appearance:

MR.HIREN M MODI for the PETITIONER(s) No. for the RESPONDENT(s) No. MR MAULIK J SHELAT for the RESPONDENT(s) No. ==========================================================

CORAM: HONOURABLE MR. JUSTICE N.V.ANJARIA and HONOURABLE MR. JUSTICE A.S. SUPEHIA

Date : 15/02/2021

IA ORDER (PER : HONOURABLE MR. JUSTICE N.V.ANJARIA)

The Registry is directed to list captioned Civil Application with the Civil Application No.1 of 2019 which was for stay of the impugned judgment and award and the same is stated to be pending.

Both the Civil Applications shall be listed together on 18.2.2021.

(N.V.ANJARIA, J)

(A. S. SUPEHIA, J) Manshi