Decd. Chimanlal @ Chimanji Fulaji ... vs Trishulam Co- Operative Housing ...
2021 Latest Caselaw 1933 Guj

          C/AO/67/2020                                    ORDER




      IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

            R/APPEAL FROM ORDER NO. 67 of 2020
                            With
         CIVIL APPLICATION (FOR STAY) NO. 1 of 2020
           In R/APPEAL FROM ORDER NO. 67 of 2020
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 DECD. CHIMANLAL @ CHIMANJI FULAJI THROUGH HIS LEGAL HEIRS
                          Versus
       TRISHULAM CO- OPERATIVE HOUSING SOCIETY LTD.
==========================================================
Appearance:
M/S.VYAS ASSOCIATES(1559) for the Appellant(s) No. 1,1.1,1.2,1.3
MS LILU K BHAYA(1705) for the Respondent(s) No. 1
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 CORAM: HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI

                          Date : 09/02/2021
                            ORAL ORDER

1. This matter is taken up through video conference.

2. Heard learned advocate Mr. Pratik Khubchandani for M/s. Vyas Associates for the appellants at length and learned advocate Ms. Lilu K. Bhaya for the respondent at length.

3. Both the learned advocates have requested for some time to file relevant citations/judgments in the form of compilation.

4. Permission is granted.

5. Registry to accept citations/judgments form the learned advocates for both the sides and place on record.

Stand over to 19.03.2021.

(A. C. JOSHI,J) prk