Kalpeshbhai Babubhai Patel vs State Of Gujarat
2021 Latest Caselaw 1924 Guj

          R/CR.MA/532/2021                                   ORDER




              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

               R/CRIMINAL MISC.APPLICATION NO. 532 of 2021

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                        KALPESHBHAI BABUBHAI PATEL
                                   Versus
                             STATE OF GUJARAT
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Appearance:
MR YASH K DAVE(10269) for the Applicant(s) No. 1,2
VISHAL K ANANDJIWALA(7798) for the Applicant(s) No. 1,2
MS CM SHAH, APP for the Respondent(s) No. 1
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 CORAM: HONOURABLE MS. JUSTICE BELA M. TRIVEDI

                              Date : 09/02/2021

                               ORAL ORDER

Learned Advocate Mr. Vishal Anandjiwala states that he has not been able to get the necessary instructions from the applicants and also not been able to produce the judgments, for which the time was granted. Put up on 15.02.2021, by way of last opportunity.

(BELA M. TRIVEDI, J) SINDHU NAIR