Dharmendrakumar Maganbhai ... vs Pushapaben Dharmendrabhai ...
2021 Latest Caselaw 1842 Guj

           C/SCA/4517/2020                                     ORDER




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/SPECIAL CIVIL APPLICATION NO. 4517 of 2020

==========================================================
           DHARMENDRAKUMAR MAGANBHAI PARMAR
                         Versus
    PUSHAPABEN DHARMENDRABHAI PARMAR D/O LAKSHMANBHAI
                   DUNGARBHAI PARMAR
==========================================================
Appearance:
MS. JIGNA B SUCHAK(7004) for the Petitioner(s) No. 1
HCLS COMMITTEE(4998) for the Respondent(s) No. 1
MRS NISHA M PARIKH(2397) for the Respondent(s) No. 1
==========================================================

 CORAM: HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI

                                 Date : 08/02/2021

                                  ORAL ORDER

Heard learned Advocate Ms. Jigna B. Suchak for the petitioner appearing through High Court Legal Services Committee and learned Advocate Ms. Nisha M. Parikh for the Respondent, who is also appearing through High Court Legal Services Committee.

Learned Advocate for the petitioner has requested this court for some accommodation as she desires to place on record some relevant judgments.

Permission is granted. Registry to accept the judgments from the learned Advocate for petitioner and place on record.

The matter is stand over to 19.3.2021.

(A. C. JOSHI,J) J.N.W