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Rushabh Bipinbhai Chauhan vs State Of Gujarat
2021 Latest Caselaw 1836 Guj

Citation : 2021 Latest Caselaw 1836 Guj
Judgement Date : 8 February, 2021

Gujarat High Court
Rushabh Bipinbhai Chauhan vs State Of Gujarat on 8 February, 2021
Bench: Nikhil S. Kariel
           R/CR.MA/13621/2020                                     ORDER




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

      R/CRIMINAL MISC.APPLICATION NO.                  13621 of 2020

=====================================================
              RUSHABH BIPINBHAI CHAUHAN
                         Versus
                   STATE OF GUJARAT
=====================================================
Appearance:
MR KAMALNAYAN PANCHAL with MR.KISHAN PRAJAPATI(7074)
for the Applicant(s) No. 1
NOTICE SERVED(4) for the Respondent(s) No. 2
MS MAITHILI D MEHTA ADDITIONAL PUBLIC PROSECUTOR(2)
for the Respondent(s) No. 1
=====================================================

 CORAM: HONOURABLE MR. JUSTICE NIKHIL S. KARIEL

                                Date : 08/02/2021

                                   ORAL ORDER

At the request of learned Advocates for the

parties, Stand over to 2nd March, 2021.

Learned Additional Public Prosecutor may supply

copies of the judgment which she relies upon before

the next date of hearing.

(NIKHIL S. KARIEL,J)

Pallavi

 
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