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District Rural Development ... vs Chandrakant Hiralal Shah
2021 Latest Caselaw 1614 Guj

Citation : 2021 Latest Caselaw 1614 Guj
Judgement Date : 3 February, 2021

Gujarat High Court
District Rural Development ... vs Chandrakant Hiralal Shah on 3 February, 2021
Bench: Ashutosh J. Shastri
          C/LPA/146/2021                                ORDER




          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/LETTERS PATENT APPEAL NO. 146 of 2021
         In R/SPECIAL CIVIL APPLICATION NO. 23304 of 2017
                               With
       CIVIL APPLICATION (FOR INTERIM RELIEF) NO. 1 of 2021
            In R/LETTERS PATENT APPEAL NO. 146 of 2021
==========================================================
    DISTRICT RURAL DEVELOPMENT AGENCY, THROU DIRECTOR,
                           Versus
                 CHANDRAKANT HIRALAL SHAH
==========================================================
Appearance:
MR HS MUNSHAW(495) for the Appellant(s) No. 1,2
for the Respondent(s) No. 2,3,4,5
MR MURALI N DEVNANI(1863) for the Respondent(s) No. 1
==========================================================

 CORAM: HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM
        NATH
        and
        HONOURABLE MR. JUSTICE ASHUTOSH J. SHASTRI

                           Date : 03/02/2021

                            ORAL ORDER

(PER : HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH)

1 We have heard Mr. H.S.Munshaw, learned counsel for the appellants and Mr. Murli Devnani, learned counsel for the private respondent.

2 The learned Single Judge relying upon a judgment of the co-ordinate Bench, which was confirmed by the Division Bench in appeal, has granted the relief to the writ petitioner.

3 We do not find any infirmity in the order passed by the learned Single Judge as the same is based upon settled principles of law.

           C/LPA/146/2021                                       ORDER




4     The appeal lacks merit and is accordingly dismissed.
Consequently,              connected     Civil     Application           stands
disposed of.




                                                       (VIKRAM NATH, CJ)




                                                 (ASHUTOSH J. SHASTRI, J)
P. SUBRAHMANYAM







 

 
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