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Pankajkumar Odhavjibhai ... vs Assistant Commissioner Of Income ...
2021 Latest Caselaw 1613 Guj

Citation : 2021 Latest Caselaw 1613 Guj
Judgement Date : 3 February, 2021

Gujarat High Court
Pankajkumar Odhavjibhai ... vs Assistant Commissioner Of Income ... on 3 February, 2021
Bench: Ilesh J. Vora
            C/SCA/21987/2019                                    ORDER




                IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                R/SPECIAL CIVIL APPLICATION NO. 21987 of 2019

==========================================================
                    PANKAJKUMAR ODHAVJIBHAI LUMBHANI
                                 Versus
                  ASSISTANT COMMISSIONER OF INCOME TAX
==========================================================
Appearance:
DARSHAN R PATEL(8486) for the Petitioner(s) No. 1
MRS MAUNA M BHATT(174)SENIOR STANDING COUNSEL WITH MR
KARAN SANGHANI, ADVOCATE for the Respondent(s) No. 1
==========================================================

 CORAM: HONOURABLE MR. JUSTICE J.B.PARDIWALA
        and
        HONOURABLE MR. JUSTICE ILESH J. VORA

                               Date : 03/02/2021

                      ORAL ORDER

(PER : HONOURABLE MR. JUSTICE J.B.PARDIWALA)

In view of the judgment and order passed by this Court dated 04/01/2021 in the Special Civil Application No.20844 of 2019 and allied petitions, this writ­application should also fail and is hereby rejected.

(J. B. PARDIWALA, J)

(ILESH J. VORA,J) A. B. VAGHELA

 
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