Citation : 2021 Latest Caselaw 1490 Guj
Judgement Date : 1 February, 2021
C/SCA/11645/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 11645 of 2020
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URMILABEN BHOGILAL RAJPUT D/O HARISHBHAI NAROTTAMBHAI
Versus
MEENABEN JAYNTIBHAI HARISHBHAI
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Appearance:
S M KIKANI(7596) for the Petitioner(s) No. 1,2
for the Respondent(s) No. 10,11,5,5.1,9,9.1
MR MJ MEHTA(5797) for the Respondent(s) No. 22,23,24,25,26
MR NIRAD D BUCH(4000) for the Respondent(s) No. 22,23,24,25,26
MR SAURABH J MEHTA(2170) for the Respondent(s) No. 22,23,24,25,26
MRS. BHAVINI N. BUCH(5403) for the Respondent(s) No. 22,23,24,25,26
NOTICE SERVED(4) for the Respondent(s) No. 16
RULE SERVED(64) for the Respondent(s) No.
1,10.1,10.2,10.3,11.1,11.2,11.3,12,13,14,15,17,18,19,2,20,21,3,4,5.1.1,5.1.2,
5.1.3,6,7,8,9.2,9.3,9.4,9.5
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CORAM: HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI
Date : 01/02/2021
ORAL ORDER
Heard learned advocate Mr. S. M. Kikani for the petitioners and learned advocate Mr. Saurabh J. Mehta for the respondents through video conference.
Learned advocate Mr. S. M. Kikani for the petitioners has requested for some time to submit relevant citations /judgments before the registry.
Registry to accept the relevant citations /judgments that may be submitted by the learned advocate Mr. S.M. Kikani for the petitioners and place on record.
Stand over to 09.03.2021.
(A. C. JOSHI,J) prk
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