Darayas Nariman Master vs Parsee Surat Charity Fund Trust
2021 Latest Caselaw 12442 Guj

        C/LPA/1233/2018                                  ORDER DATED: 25/08/2021




              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                  R/LETTERS PATENT APPEAL NO. 1233 of 2018

               In R/SPECIAL CIVIL APPLICATION NO. 3820 of 2018

                                     With
                  CIVIL APPLICATION (FOR STAY) NO. 1 of 2018
                 In R/LETTERS PATENT APPEAL NO. 1233 of 2018
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                              DARAYAS NARIMAN MASTER
                                       Versus
                          PARSEE SURAT CHARITY FUND TRUST
==========================================================
Appearance:
MR MIT S THAKKAR(11223) for the Appellant(s) No. 1
MR.NISARG P RAVAL(7262) for the Appellant(s) No. 1
MR ASIM J PANDYA(542) for the Respondent(s) No. 10,11,12,13,14,15,9
MS AMRITA M THAKORE(3208) for the Respondent(s) No. 1,2,3,4,5,6,7
NOTICE UNSERVED(8) for the Respondent(s) No. 8
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  CORAM:HONOURABLE MR. JUSTICE J.B.PARDIWALA
        and
        HONOURABLE MS. JUSTICE VAIBHAVI D. NANAVATI

                                  Date : 25/08/2021

                                    ORAL ORDER

(PER : HONOURABLE MR. JUSTICE J.B.PARDIWALA)

Arguments concluded. The judgment is reserved.

(J. B. PARDIWALA, J)

(VAIBHAVI D. NANAVATI,J)

Vahid