M/S Advanced Systek Pvt. Ltd vs State Of Gujarat
2021 Latest Caselaw 10337 Guj

       C/MCA/466/2021                             ORDER DATED: 02/08/2021



             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/MISC. CIVIL APPLICATION NO. 466 of 2021
          In R/SPECIAL CIVIL APPLICATION NO. 8391 of 2019
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                    M/S ADVANCED SYSTEK PVT. LTD
                                 Versus
                            STATE OF GUJARAT
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Appearance:
MR D K TRIVEDI(5283) for the Applicant(s) No. 1
for the Opponent(s) No. 2,3
ADVANCE COPY SERVED TO GOVERNMENT PLEADER/PP(99) for the
Opponent(s) No. 1
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  CORAM:HONOURABLE MR. JUSTICE A.J.DESAI
          and
          HONOURABLE DR. JUSTICE A. P. THAKER

                             Date : 02/08/2021

                               ORAL ORDER

(PER : HONOURABLE MR. JUSTICE A.J.DESAI)

Issue NOTICE making it returnable on 31.08.2021. Respondents may either comply with the directions issued in CAV Judgment dated 24.07.2020 passed by the coordinate Bench in Tax Appeal No.652/2017 with Special Civil Application No.8391/2019 or shall file appropriate affidavit in the matter.

In addition to usual mode of service, applicant is permitted to serve the respondent - Authorities by R.P.A.D. and/or email.

(A.J. DESAI, J.)

(DR. A. P. THAKER, J.)

Ajay