Citation : 2021 Latest Caselaw 10309 Guj
Judgement Date : 2 August, 2021
C/FA/1603/2021 IA ORDER DATED: 02/08/2021
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (FOR STAY) NO. 1 of 2020
In R/FIRST APPEAL NO. 1603 of 2021
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LAND ACQUISITION OFFICER Versus LH OF DECD PATEL PRABHUDAS JOITABHAI ========================================================== Appearance:
MR ADITYASINH JADEJA, AGP GOVERNMENT PLEADER for the PETITIONER(s) No. for the RESPONDENT(s) No. MR TEJAS P SATTA for the RESPONDENT(s) No. ==========================================================
CORAM:HONOURABLE MR. JUSTICE J.B.PARDIWALA and HONOURABLE MS. JUSTICE VAIBHAVI D. NANAVATI
Date : 02/08/2021
IA ORDER (PER : HONOURABLE MR. JUSTICE J.B.PARDIWALA)
The judgment and award passed by the 3 rd Additional Senior Judge, Mehsana dated 31.08.2018 shall remain stayed from its operation till the final disposal of the First Appeal. The order of disbursement shall be passed as and when the application seeking disbursement of the amount is filed by the learned advocate appearing for the original claimants.
The present Civil Application stands disposed of accordingly.
(J. B. PARDIWALA, J)
(VAIBHAVI D. NANAVATI,J) A. B. VAGHELA
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