Citation : 2021 Latest Caselaw 5111 Guj
Judgement Date : 6 April, 2021
C/FA/947/2021 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/FIRST APPEAL NO. 947 of 2021
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HANSIBEN WD/O. JESUNGBHAI JOITABHAI KANBI & 5 other(s)
Versus
PARBHABHAI CHELABHAI KANBI
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Appearance:
MR ANKIT Y BACHANI(5424) for the Appellant(s) No. 1,2,3,4,5,6
for the Defendant(s) No. 1
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CORAM: HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI
Date : 06/04/2021
ORAL ORDER
The Court is convened through video conference.
Learned advocate Mr. Ankit Bachani for the appellants requests for some accommodation.
Accordingly, stand over to 5th May 2021.
Registry to accept the relevant judgments/citations that may be supplied by the learned advocate for the appellants and place on record.
[ A. C. Joshi, J. ] hiren
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