Oriental Insurance Company Ltd vs Smt Asha Munda And 2 Ors
2026 Latest Caselaw 4866 Gua

Gauhati High Court

Oriental Insurance Company Ltd vs Smt Asha Munda And 2 Ors on 22 May, 2026

                                                                        Page No.# 1/3

GAHC010054152026




                                                                 undefined

                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : MACApp./156/2026

            ORIENTAL INSURANCE COMPANY LTD
            (A CENTRAL GOVT. UNDERTAKING) HAVING ITS REGIONAL OFFICE AT
            GUWAHATI, G.S. ROAD, ULUBARI, GUWAHATI - 781 007 REPRESENTED BY
            THE MANAGER, GAUHATI REGIONAL OFFICE, ULUBARI, GUWAHATI -
            781007



            VERSUS

            SMT ASHA MUNDA AND 2 ORS
            W/O LATE PRASANTA MUNDA, R/O NO. 2 DILLICHANG, P.O.- CHARIALI
            MDG, P.S.- BISWANATH CHARIALI, DIST- BISWANATH, ASSAM, PIN-784176

            2:PRANJIT HAZARIKA
             C/O SUREN HAZARIKA
             R/O VILL- MUHADOI
             P.O.- SOLAGURI
             DIST- SONITPUR
            ASSAM
             PIN-784180

            3:SIMAN TOPNO
             S/O LATE JOSEP TOPNO
             R/O VILL- MISSAMARI
             P.O.- PAVOI
             P.S.- BISWANATH CHARIALI
             DIST- BISWANATH
            ASSAM
             PIN-78450

Advocate for the Petitioner   : MS. R D MOZUMDAR, MR. S P SHARMA,MS. C MOZUMDAR

Advocate for the Respondent : MR. R GOSWAMI (R1), B DUTTA (R1)
                                                       Page No.# 2/3




With



Case : I.A.(Civil)/1134/2026

ORIENTAL INSURANCE COMPANY LTD
(A CENTRAL GOVT. UNDERTAKING) HAVING ITS REGIONAL OFFICE AT
GUWAHATI
 G.S. ROAD
 ULUBARI
 GUWAHATI - 781 007 REPRESENTED BY THE MANAGER
 GAUHATI REGIONAL OFFICE
 ULUBARI
 GUWAHATI - 781007


VERSUS

SMT ASHA MUNDA AND 2 ORS
W/O LATE PRASANTA MUNDA
R/O NO. 2 DILLICHANG
P.O.- CHARIALI MDG
P.S.- BISWANATH CHARIALI
DIST- BISWANATH
ASSAM
PIN-784176

2:PRANJIT HAZARIKA
C/O SUREN HAZARIKA
 R/O VILL- MUHADOI
 P.O.- SOLAGURI
 DIST- SONITPUR
ASSAM
 PIN-784180

3:SIMAN TOPNO
S/O LATE JOSEP TOPNO
R/O VILL- MISSAMARI
P.O.- PAVOI
P.S.- BISWANATH CHARIALI
DIST- BISWANATH
ASSAM
                                                                           Page No.# 3/3

           PIN-784506
           ------------
           Advocate for : MS. R D MOZUMDAR
           Advocate for : appearing for SMT ASHA MUNDA AND 2 ORS


                                               In
                                   Mac.App. Case No. 156/2026


                                 BEFORE
               HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

                                       ORDER

22.05.2026 [1] None appears for the appellant on call. [2] It appears from Office Note dated 21.05.2026, that the service report in respect of notices issued to the respondents is awaited. [3] It also appears that the trial court records have not yet been received. [4] Await further for the service report. [5] Registry to issue reminder for the trial court records.

[6] Let this matter be listed on 17th July, 2026.

JUDGE

Comparing Assistant