Sheikh Abdullah And 3 Ors vs The State Of Assam And 6 Ors
2026 Latest Caselaw 4864 Gua

Gauhati High Court

Sheikh Abdullah And 3 Ors vs The State Of Assam And 6 Ors on 22 May, 2026

                                                                     Page No.# 1/3

GAHC010016612023




                                                              2026:GAU-AS:7119

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WP(C)/648/2023

         SHEIKH ABDULLAH AND 3 ORS
         S/O LT. HASHEM ALI, R/O VILL-NAYER ALGA PT-III, P.O.-NAYER ALGA,
         P.S.-BILASIPARA, DIST-DHUBRI, ASSAM, PIN-783348

         2: BELLAL HUSSAIN
          S/O LT. JURAN ALI
          R/O VILL-NAYER ALGA PT-III
          P.O.-NAYER ALGA
          P.S.-BILASIPARA
          DIST-DHUBRI
         ASSAM
          PIN-783348

         3: SHONJAB ALI
          S/O LT. HARAN ALI
          R/O VILL-NAYER ALGA PT-III
          P.O.-NAYER ALGA
          P.S.-BILASIPARA
          DIST-DHUBRI
         ASSAM
          PIN-783348

         4: RUHUL AMIN
          S/O LT. OSMAN GONI
          R/O VILL-NAYER ALGA PT-III
          P.O.-NAYER ALGA
          P.S.-BILASIPARA
          DIST-DHUBRI
         ASSAM
          PIN-78334

         VERSUS

         THE STATE OF ASSAM AND 6 ORS
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            REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
            OF ASSAM, REVENUE DEPARTMENT, DISPUR, GUWAHATI-06

            2:THE DIRECTOR OF LAND RECORDS AND SURVEY
            ASSAM
             RUPNAGAR
             GHY-32

            3:THE DEPUTY COMMISSIONER
             DHUBRI
             P.O. AND P.S.-DHUBRI
             DIST-DHUBRI
            ASSAM
             PIN-783301

            4:THE SETTLEMENT OFFICER
             DHUBRI AND KOKRAJHAR DISTRICT
             P.O. AND P.S.-DHUBRI
             DIST-DHUBRI
            ASSAM
             PIN-783301

            5:THE CIRCLE OFFICER OF BILASIPARA REVENUE CIRCLE
             P.O.-BILASIPARA
             DIST-DHUBRI
            ASSAM
             PIN-783348

            6:THE ASSISTANT SETTLEMENT OFFICER (A.S.O.) BILASIPARA REVENUE
            CIRCLE
             P.O. AND P.S.-BILASIPARA
             DIST-DHUBRI
            ASSAM
             PIN-783348

            7:BINOD KR. LALANI
             S/O MALCHAND LALANI
             R/O BILASIPARA TOWN
            W/NO. 08
             P.O. AND P.S.-BILASIPARA
             DIST- DHUBRI
            ASSAM
             PIN-78334

Advocate for the Petitioner   : MR. M R KHANDAKAR,

Advocate for the Respondent : SC, REVENUE, MR. L R MAZUMDER (r-7),MR. A ISLAM (r-
7),GA, ASSAM
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                                BEFORE
                 HON'BLE MR. JUSTICE ANJAN MONI KALITA

                                       ORDER

22.05.2026

Heard Mr. M.R. Khandakar, learned counsel appearing for the petitioners. Also heard Ms. G. Hazarika, learned standing counsel, Revenue Department, appearing for the respondent Nos.1 and 2, Mr. H. Sarma, learned Additional Senior Government Advocate, appearing for the respondent Nos.3--6 and Mr. L.R. Mazumder, learned counsel appearing for the respondent No.7.

Mr. Khandakar submits that he has the instruction to withdraw this writ petition.

In view of above, the writ petition stands dismissed on withdrawal.

Sd/- Aanjan Moni Kalita JUDGE

Comparing Assistant