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Anowaruddin Wakf Estate And Anr vs The State Of Assam And 5 Ors
2026 Latest Caselaw 4862 Gua

Citation : 2026 Latest Caselaw 4862 Gua
Judgement Date : 22 May, 2026

[Cites 0, Cited by 0]

Gauhati High Court

Anowaruddin Wakf Estate And Anr vs The State Of Assam And 5 Ors on 22 May, 2026

                                                                Page No.# 1/3

GAHC010005032025




                                                         undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/114/2025

         ANOWARUDDIN WAKF ESTATE AND ANR
         RERPESENTED BY ITS MUTAWALLI MD. NAIF ALI, SITUATED AT
         BHANGAGARH, G.S. ROAD, GUWAHATI-781005, DIST. KAMRUP(M), ASSAM

         2: MD. NAIF ALI
          S/O- MOHAMMED MUSHTAQ ALI
          R/O- HOUSE NO. 645
         ANOWARUDDIN MANZIL
          MASJID GALI
          BHANGAGARH
          G.S. ROAD
          GUWAHATI-781005

         VERSUS

         THE STATE OF ASSAM AND 5 ORS
         REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
         GOVERNMENT OF ASSAM, REVENUE AND DISASTER MANAGEMENT (LR)
         DEPARTMENT, DISPUR, GUWAHATI-781006.

         2:THE DEPUTY COMMISSIONER
          KAMRUP (METRO)
          LICHUBAGAN
          HENGRABARI
          KAMRUP(M)
          GUWAHATI-781036
         ASSAM

         3:THE CIRCLE OFFICER
          GUWAHATI REVENUE CIRCLE
          DR. B.K. KAKATI ROAD
          ULUBARI
          GUWAHATI-781007
          DIST. KAMRUP(M)
                                                                            Page No.# 2/3

             ASSAM

            4:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
             PUBLIC WORKS (ROADS) DEPARTMENT
             GROUND FLOOR
             BLOCK B
            ASSAM SECRETARIAT
             DISPUR
             GUWAHATI-781006
             KAMRUP(M)
            ASSAM

            5:THE CHIEF ENGINEER
             PWD GUWAHATI ROAD DIVISION
             CHANDMARI
             GUWAHATI-781003
             KAMRUP(M)
            ASSAM

            6:THE EXECUTIVE ENGINEER
             PWD GUWAHATI ROAD DIVISION
             M.G. ROAD
             FANCY BAZAR
             GUWAHATI-781001
             KAMRUP(M)
            ASSA

Advocate for the Petitioner   : MR. A I ALI, H KULI

Advocate for the Respondent : GA, ASSAM, SC, REVENUE,SC, PWD




                                 BEFORE
                  HON'BLE MR. JUSTICE ANJAN MONI KALITA

                                           ORDER

22.05.2026

Heard Mr. A.I. Ali, learned counsel appearing for the petitioners. Also heard Mr. P. Nayak, learned Additional Advocate General, appearing for the respondent Nos.4-- 5, Mr. N. Das, learned Government Advocate, appearing for the respondent Nos.2 and 3 and Ms. G. Hazarika, learned standing counsel, Revenue Department, appearing for Page No.# 3/3

the respondent No.1.

Mr. Nayak submits that he requires 2(two) weeks' time to file affidavit in the instant case.

Let the matter be fixed on 17.06.2026.

Sd/- Aanjan Moni Kalita JUDGE

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