Deepali Ravi vs The State Of Assam And 10 Ors
2026 Latest Caselaw 4860 Gua

Gauhati High Court

Deepali Ravi vs The State Of Assam And 10 Ors on 22 May, 2026

                                                                  Page No.# 1/3

GAHC010048162024




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                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/1423/2024

         DEEPALI RAVI
         W/O- SRI RANJIT DUTTA, R/O- MARGHERITA TOWN, A.T.T. MILL COLONY,
         P.S. MARGHERITA, P.O. MAKUMPATHER, DIST. TINSUKIA, ASSAM, PIN-
         78687.



         VERSUS

         THE STATE OF ASSAM AND 10 ORS
         REPRESENTED BY THE SECRETARY, JUDICIAL DEPARTMENT, DISPUR,
         GUWAHATI-781006.

         2:THE SECRETARY JUDICIAL DEPARTMENT
          DISPUR
          GUWAHATI-781006.

         3:JOINT SECRETARY TO THE GOVT. OF ASSAM
          JUDICIAL DEPARTMENT
          DISPUR.

         4:DISTRICT AND SESSIONS JUDGE
         TINSUKIA.

         5:THE SECRETARY
          MARGHERITA BAR ASSOCIATION
          MARGHERITA
          DIST. TINSUKIA
         ASSAM
          PIN- 786181.

         6:SMT. RUPA PAGBONDHA
         W/O- SRI JULLIUS CHETIA
          R/O- KUSHAL NAGAR CHARIALI
                                                            Page No.# 2/3

MARGHERITA
P.O. AND P.S. MARGHERITA
DIST. TINSUKIA
PIN- 786181.

7:PINTU ACHARJEE
 S/O- DILIP ACHARJEE
 R/O- SAMUKJAN
 P.O. SAMUKJAN
 DIST. TINSUKIA
 PIN- 786182.

8:SMT. LAXMI THAPA PRADHAN
W/O- SRI BASAN PRADHAN
 P.O. BORGOLAI
 NEAR ADARSH HINDI HIGH SCHOOL
 P.S. MARGHERITA
 DIST. TINSUKIA
 PIN- 786181.

9:JANKI DEVI THAPA
W/O- SRI DHIRAJ THAPA
 NO. 1 BORBIL JYOTI NAGAR
 DIGBOI
 P.O. AND P.S. DIGBOI
 DIST. TINSUKIA
 PIN- 786171.

10:SMT. JURI GOGOI
W/O- MANJIT SINGH
 R/O- BORBIL NO. 1 NEAR BORBIL TEA FACTORY P.O. AND P.S. DIGBOI
 DIST. TISNUKIA
 PIN- 786171.

11:SOUMIK DAS GUPTA
 S/O- LATE KAJAL DAS GUPTA
 MISSION PARA
 NEAR HARIOM MANDIR
 P.O. AND P.S. DIGBOI
 DIST. TINSUKIA
ASSAM
 PIN- 786171.

12:GAUHATI HIGH COURT
 REPRESENTED BY REGISTRAR GENERAL
 GAUHATI HIGH COURT
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For the petitioner/appellant(s) :      Mr. K. K. Dey, Advocate

For the Respondent(s)           :      Mr. D. Mazumdar, Addl. AG,

Assam Mr. R. Dhar, Addl. Sr. GA, Assam Ms. Sumitra Sarma, GA, Assam

-B E F O R E -

HON'BLE THE CHIEF JUSTICE MR. ASHUTOSH KUMAR HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY

22.05.2026 (Ashutosh Kumar, CJ)

As prayed for on behalf of the petitioner, re-notify on 17.06.2026.

JUDGE CHIEF JUSTICE

Comparing Assistant