Stephen Pamei vs The Bank Of Baroda And 5 Ors
2026 Latest Caselaw 4858 Gua

Gauhati High Court

Stephen Pamei vs The Bank Of Baroda And 5 Ors on 22 May, 2026

Author: Manish Choudhury

Bench: Manish Choudhury

                                                                     Page No. 1/2

GAHC010026202026




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                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/1053/2026

         STEPHEN PAMEI
         S/O SANGJUARANG PAMEI,
         R/O FLAT NO. 2E PROTECH PEARL SURAJ NAGAR, SIX MILE, P.S. DISPUR,
         DIST. KAMRUP (M), ASSAM

         VERSUS

         THE BANK OF BARODA AND 5 ORS.
         REPRESENTED BY REGIONAL MANAGER, LOHIA MANSION, G.S. ROAD,
         NEAR PROVIDENT FUND BUILDING, BHANGAGARH, GUWAHATI-781005.

         2:THE BRANCH MANAGER
          DALKHOLA BRANCH DALKHOLA BANK OF BARODA
          P.O. AND P.S. DALKHOLA
          DIST. UTTAR DINAJPUR
         WEST BENGAL-733201.

         3:THE BRANCH MANAGER
          MENEWADA BRANCH
          NAGPUR
          BANK OF BARODA
          MAHARASTRA
          DIST. NAGPUR- 440024.

         4:THE REGIONAL MANAGER
          CANARA BANK
          REGIONAL OFFICE
          BLOCK-A
          MAYFAIR BUILDING (2ND FLOOR)
          SUBHASH PALLY
          LAKHRA ROAD
          LAL GANESH
          KAHILIPARA
          GUWAHATI-781034
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            5:THE BRANCH MANAGER
             CANARA BANK
             SABOUR BRANCH
             BHAGALPUR P.O. AND P.S. BHAGALPUR
             DIST. BHAGALPUR
             BIHAR-812001.

            6:THE OFFICER-IN-CHARGE
             CYBER POLICE STATION
             POLICE COMMISSIONERATE
             PAN BAZAR
             GUWAHATI
             KAMRUP (M)
            ASSAM

Advocate for the Petitioner     : MS. S SEAL, MS. J CHETTRY,MS. S KANUNGOE

Advocate for the Respondent : GA, ASSAM, MR. MUKESH SHARMA,SC, CANARA BANK,SC,
BANK OF BARODA


                                    BEFORE
                   HONOURABLE MR. JUSTICE MANISH CHOUDHURY

                                           ORDER

Date : 22.05.2026

Ms. S. Kanungoe, learned counsel appearing for the petitioner has sought for listing of the case after 2 [two] weeks. It is submitted that consent has been taken from the learned counsel for the respondents' side to make the prayer.

The prayer is allowed.

List the case on 12.06.2026.

JUDGE

Comparing Assistant