Khrielesie Angami @ Khrielesie Nagi And ... vs The State Of Assam And 14 Ors
2026 Latest Caselaw 4856 Gua

Gauhati High Court

Khrielesie Angami @ Khrielesie Nagi And ... vs The State Of Assam And 14 Ors on 22 May, 2026

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GAHC010014942021




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                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WP(C)/765/2021

         KHRIELESIE ANGAMI @ KHRIELESIE NAGI AND ANR
         S/O- KESOLIE NAGI, R/O- LONGKATHAR VILLAGE, P.O. AND P.S.
         KHATKHATI, DIST.- KARBI ANGLONG, ASSAM, PIN- 782480

         2: NNOLO TEP
          S/O- LT. K. TEP
          R/O- RENGMA BOSTI
          P.O. AND P.S. KHATKHATI
          DIST.- KARBI ANGLONG
         ASSAM
          PIN- 78248

         VERSUS

         THE STATE OF ASSAM AND 14 ORS
         REP. BY THE SECY. TO THE GOVT. OF ASSAM, DEPTT. OF REVENUE
         DISPUR, GHY-06, ASSAM

         2:THE KARBI ANGLONG AUTONOMOUS COUNCIL
          REP. BY ITS PRINCIPAL SECY.
          DIPHU
          DIST.- KARBI ANGLONG
         ASSAM
          PIN- 782460

         3:THE JOINT SECRETARY
          KARBI ANGLONG AUTONOMOUS COUNCIL
          DEPTT. OF REVENUE
          DIPHU
          DIST.- KARBI ANGLONG
         ASSAM
          PIN- 782460

         4:THE SECRETARY TO THE EXECUTIVE COMMITTEE
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DEPTT. OF REVENUE
KARBI ANGLONG AUTONOMOUS COUNCIL
DIPHU
DIST.- KARBI ANGLONG
ASSAM
PIN- 782460

5:THE ASSTT. REVENUE OFFICER (ARO)
 DIPHU REVENUE CIRCLE
AT DIPHU
 DIST.- KARBI-ANGLONG
ASSAM
 PIN- 782460

6:DAKWAM ENGTI
 S/O- LT./ SARBONG ENGTI
 R/O- LONG KATHAR VILLAGE
 P.O. AND P.S. KHATKHATI
 DIST.- KARBI ANGLONG
ASSAM
 PIN- 782480

7:MONIRAM ENGTI
 S/O- LT. RISO ENGTI
 R/O- LONGKATHAR VILLAGE
 P.O. AND P.S. KHATKHATI
 DIST.- KARBI ANGLONG
ASSAM
 PIN- 782480

8:BASAPI BONGRUNGPI
 W/O- LT. SARTHE TERON
(LEGAL HEIR OF LT. SARTHE TERON WHO WAS THE ORIGINAL OWNERS
OF THE PATTA LAND IN QUESTION AS BEING LEGAL HEIRS)
 PERMANENT R/O- VILL- SING BONGRUNG
 P.O. AND P.S. KHATKHATI
 DIST.- KARBI ANGLONG
 ASSAM
 PIN- 782480

9:BIRJEET TERON
 S/O- LT. SARTHE TERON
(LEGAL HEIR OF LT. SARTHE TERON WHO WAS THE ORIGINAL OWNERS
OF THE PATTA LAND IN QUESTION AS BEING LEGAL HEIRS)
 PERMANENT R/O- VILL- SING BONGRUNG
 P.O. AND P.S. KHATKHATI
 DIST.- KARBI ANGLONG
 ASSAM
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PIN- 782480

10:RAJBU TERON
 S/O- LT. SARTHE TERON
(LEGAL HEIR OF LT. SARTHE TERON WHO WAS THE ORIGINAL OWNERS
OF THE PATTA LAND IN QUESTION AS BEING LEGAL HEIRS)
 PERMANENT R/O- VILL- SING BONGRUNG
 P.O. AND P.S. KHATKHATI
 DIST.- KARBI ANGLONG
 ASSAM
 PIN- 782480

11:MOLEN TERON
 S/O- LT. SARTHE TERON
(LEGAL HEIR OF LT. SARTHE TERON WHO WAS THE ORIGINAL OWNERS
OF THE PATTA LAND IN QUESTION AS BEING LEGAL HEIRS)
 PERMANENT R/O- VILL- SING BONGRUNG
 P.O. AND P.S. KHATKHATI
 DIST.- KARBI ANGLONG
 ASSAM
 PIN- 782480

12:KANGTHIM TERON
 S/O- LT. SARTHE TERON
(LEGAL HEIR OF LT. SARTHE TERON WHO WAS THE ORIGINAL OWNERS
OF THE PATTA LAND IN QUESTION AS BEING LEGAL HEIRS)
 PERMANENT R/O- VILL- SING BONGRUNG
 P.O. AND P.S. KHATKHATI
 DIST.- KARBI ANGLONG
 ASSAM
 PIN- 782480

13:SANGMILI TERONPI
 D/O- LT. SARTHE TERON
(LEGAL HEIR OF LT. SARTHE TERON WHO WAS THE ORIGINAL OWNERS
OF THE PATTA LAND IN QUESTION AS BEING LEGAL HEIRS)
 PERMANENT R/O- VILL- SING BONGRUNG
 P.O. AND P.S. KHATKHATI
 DIST.- KARBI ANGLONG
 ASSAM
 PIN- 782480

14:SHAIKA TERONPI
 D/O- LT. SARTHE TERON
(LEGAL HEIR OF LT. SARTHE TERON WHO WAS THE ORIGINAL OWNERS
OF THE PATTA LAND IN QUESTION AS BEING LEGAL HEIRS)
 PERMANENT R/O- VILL- SING BONGRUNG
 P.O. AND P.S. KHATKHATI
                                                                        Page No.# 4/5

             DIST.- KARBI ANGLONG
             ASSAM
             PIN- 782480

            15:APPLE TERONPI
             D/O- LT. SARTHE TERON
            (LEGAL HEIR OF LT. SARTHE TERON WHO WAS THE ORIGINAL OWNERS
            OF THE PATTA LAND IN QUESTION AS BEING LEGAL HEIRS)
             PERMANENT R/O- VILL- SING BONGRUNG
             P.O. AND P.S. KHATKHATI
             DIST.- KARBI ANGLONG
             ASSAM
             PIN- 78248

Advocate for the Petitioner   : MR. N K MURRY, MR. A K PURKAYASTHA

Advocate for the Respondent : SC, K A A C, MR. M SAIKIA,SC, REVENUE




                                   BEFORE
                   HONOURABLE MR. JUSTICE ANJAN MONI KALITA

                                         ORDER

Date : 22.05.2026

None appears for the petitioners when the matter was called for.

It is seen from the record that on the last occasion also when the matter was called for, none has appeared for the petitioners.

Mr. M. Saikia, learned counsel for the respondents No.6 and 7 as well as Ms. S. Kemprai, learned Standing Counsel, KAAC for the respondent No. 2 and 5 and Ms J. Hazarika, learned counsel for the respondent No.1 are present.

Let the matter be listed after 2(two) weeks.

On the next date, if the learned counsel for the petitioners does not Page No.# 5/5

appear, the matter may be dismissed.

JUDGE

Comparing Assistant