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Murshida Begum @ Muklesa Khatun vs The Union Of India And 6 Ors
2026 Latest Caselaw 4855 Gua

Citation : 2026 Latest Caselaw 4855 Gua
Judgement Date : 22 May, 2026

[Cites 0, Cited by 0]

Gauhati High Court

Murshida Begum @ Muklesa Khatun vs The Union Of India And 6 Ors on 22 May, 2026

Author: S.K Medhi
Bench: Sanjay Kumar Medhi
                                                                Page No.# 1/3

GAHC010004302024




                                                         undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/585/2024

         MURSHIDA BEGUM @ MUKLESA KHATUN
         DAUGHTER OF LATE FAIZAL HOQUE, WIFE OF- NURUL ISLAM @ NUR
         ISLAM, PERMANENT RESIDENT OF VILLAGE- JORDANGA PART-II, POLICE
         STATION- MANKACHAR, DISTRICT- SOUTH SALMARA MANKACHAR,
         ASSAM



         VERSUS

         THE UNION OF INDIA AND 6 ORS
         REPRESENTED BY THE SECRETARY, MINISTRY OF HOME AFFAIRS,
         GOVERNMENT OF INDIA, SHASTRI BHAWAN, NEW DELHI- 110001

         2:THE STATE OF ASSAM
          REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF ASSAM
          HOME DEPARTMENT
          DISPUR
          GUWAHATI-781006

         3:THE ELECTION COMMISSION OF INDIA
          REPRESENTED BY THE CHIEF ELECTION COMMISSION
          NIRVACHAN SADAN
         ASHOKA ROAD
          NEW DELHI- 110001

         4:THE STATE CO-ORDINATOR
          NATIONAL REGISTRATION OF CITIZENS
         ASSAM
          1ST FLOOR
         ACHYUT PLAZA
          G.S.ROAD
          BHANGAGARH
          GUWAHATI
                                                                           Page No.# 2/3

             ASSAM
             PIN- 781005

            5:THE DEPUTY COMMISSIONER
             SOUTH SALMARA MANKACHAR
            AT HATSINGIMARI
             DISTRICT- SOUTH SALMARA MANKACHAR
            ASSAM
             PIN- 783135

            6:THE SUPERINTENDENT OF POLICE (BORDER)
             SOUTH SALMARA MANKACHAR
            AT HATSINGIMARI
             DISTRICT- SOUTH SALMARA MANKACHAR
            ASSAM
             PIN- 783135

            7:THE OFFICER-IN-CHARGE OF MANKACHAR POLICE STATION
             DISTRICT- SOUTH SALMARA MANKACHAR
            ASSAM
             PIN- 78313

Advocate for the Petitioner   : MD I H LASKAR,

Advocate for the Respondent : DY.S.G.I., GA, ASSAM,SC, ELECTION COMMISSION.,SC, F.T




                                   BEFORE
                  HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI
                     HONOURABLE MR. JUSTICE PRANJAL DAS

                                         ORDER

Date : 22-05-2026 (S.K Medhi, J)

None appears for the petitioner on call, whereas, the learned counsel appearing for the respondents are present.

2. It appears that the name of all the counsel for the petitioner have not been reflected in the cause list.

3. List it on 27.05.2026 by reflecting the name of all the counsel for the Page No.# 3/3

petitioner in the cause list.

JUDGE JUDGE

Comparing Assistant

 
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